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State of Rajasthan - Section

Section 29 in Rajasthan Police Subordinate Service Rules, 1989

29. Qualifying Examination for "Promotion".

(1)Qualifying examination for promotion means and includes-Part-I: Written, Practical, Parade and other outdoor tests.Part-II: Interview and Examination of service record, including Annual Confidential reports.
(2)The Syllabus for Part-I examination and general instructions in respect of Part-II shall be determined and issued by the Director General-cum-Inspector General of Police from time to time.
(3)The various Boards referred to in Sub-rule (3) of Rule 27 shall fix the dates and places of examinations. The names of candidates who have been found fit to undergo promotion cadre course, shall be announced by the Chairman of the Board after finalisation of the results and a list containing the names of such candidates shall be forwarded to the Appointing Authority as well.