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State of Andhra Pradesh - Section

Section 22 in Sri Venkatesware Institute of Medical Science University Act, 1995

22. Selection Committee.

- The Selection Committee for the appointment or promotion of a Professor, Associate Professor and Assistant Professor, shall consist of:-
(a)the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.];
(b)the Secretary to Government, Health, Medical and Family Welfare Department ;
(c)one external expert in the concerned speciality nominated by the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] ;
(d)Dean of the Faculty ;
(e)One Honorary Medical Consultant to the Institute to be nominated by the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.];
Provided that no person shall participate in the meeting of the Selection Committee for any appointment, if he or his near relative is a candidate for that appointment.