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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(c) in Sri Venkatesware Institute of Medical Science University Act, 1995

(c)one external expert in the concerned speciality nominated by the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] ;