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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(a) in Rules Relating to Exportation of Bovine Animals 1970 (1913 A. D.)

(a)Customs and Excise Department, not below the rank of [Assistant Inspector] [[For the words 'Mahaldar', 'Sub-Inspector' and 'Inspector' the words 'Sub-Inspector', 'Inspector' and *'Superintendent' respectively have been substituted by Act No. III of 2008 (Editor).