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State of Jammu-Kashmir - Section

Section 9 in Rules Relating to Exportation of Bovine Animals 1970 (1913 A. D.)

9. Check and verification.

- All certificates and passes granted under these rules and the animals for which they are given shall be produced for check and verification at any time on demand by any officer of the-
(a)Customs and Excise Department, not below the rank of [Assistant Inspector] [[For the words 'Mahaldar', 'Sub-Inspector' and 'Inspector' the words 'Sub-Inspector', 'Inspector' and *'Superintendent' respectively have been substituted by Act No. III of 2008 (Editor).
*Now Deputy Commissioner, Excise and Taxation.]].
(b)Revenue Department, not below the rank of Naib-Tehsildar.