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[Cites 1, Cited by 1]

Himachal Pradesh High Court

M/S Preet Hotels vs . Nhai & Ors. on 5 August, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

M/s Preet Hotels vs. NHAI & Ors.

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CWP No. 945 of 2019 05.08.2022 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Rahul Gathania, Advocate, for the petitioner.

Mr. K.D. Shreedhar, Senior Advocate, with Ms. Sneh Bhimta, Advocate, for respondent Nos. 1 & 3.

M/s Dinesh Thakur, Sumesh Raj and Sanjeev Sood, Additional Advocates General with M/s Amit Dhumal, Deputy Advocate General and Manoj Bagga, Assistant Advocate General, for respondent No. 2-State.

Mr. B.C. Verma, Advocate, for proposed respondent No.4.

Heard in part. List for continuation on 01.09.2022.

(Ajay Mohan Goel) Judge August 05, 2022 (vinod) ::: Downloaded on - 05/08/2022 20:04:37 :::CIS