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[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Odisha - Subsection

Section 116(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)Open space - A minimum of 7% of the total area in residential subdivision plan shall be left for open space requirement to be used for tot-lot, park, playground, plantation and such other purposes: