Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 116 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

116. Open spaces & Community Facilities.

- The open spaces and community facilities in a residential sub-division plan shall be provided as mentioned below:
(i)Open space - A minimum of 7% of the total area in residential subdivision plan shall be left for open space requirement to be used for tot-lot, park, playground, plantation and such other purposes:
Provided that where a person owns one acre of land or less without owning contiguous land, the percentage of open space may be reduced to 10%. In case, the width of road provided is 9 metres or more this provision of open space may be exempted.
(ii)Community Facility - Over and above the open space stated above, area shall be left for community facilities such as education, health, recreation and other utilities. This will be in proportionate to the size of the population to be accommodated ultimately and be provided as per the rate prescribed in Table-4 and Table-14.
Community Facilities for Plotted Development and Group HousingTable-23
Sl. No. Facilities required Scale of provision Area required and remarks
Main type Sub-type
1 2 3 4 5
1. Education facilities Nursery School (+3 to 5 age group) 4 for 15,000 population 0.5 acre for density up to 100population acre0.35 acre for 101 to 200population/ acre.0.25 acre for 201 population/ acre and above.
    Primary School (+5 to 12 age group) 4 for 15,000 population acres for density up to 100population/acre.2.0 acres for 101 to 200population/ acre.1.75 acres for 201 population/acre and above.
    High School (+12 to 16 age-group) 1 for 15,000 population acres for density up to 100population/ acre.5.0 acres for 101 to 200 population/acre.4.0 acres for 201 population/acre and above.
    Degree College 1 for 75,000 to 100,000 10 to 15 acres
2. Health facilities Health Centre 1 for every 15,000 1.5 acres
      1 for every 75,000 10.0 acres for 200 beds with ancillaries and staff quarters
3. Commercial facilities including shopping facilities Shops 1 for every 250 to 5001 for every and subsequent 500 up to 3,500. 20 square mt. Per 25040 square m./500
    Convenient Shopping Centre Up to 10 shops for 5,000 0.2 to 0.5 acre
    Local Shopping Centre Up to 20 shops for 15,000 1.75 acres
    Zonal Shopping Centre Up to 80 to 100 shops for 50,000 11 acres
4. Communication facilities and essential service Sub-Post office 1 for every 10,000 10 sq.mts.
    Post and Telegraph Office-cum-Delivery and Booking includingTelephone Exchange of 10,000 lines 1 for every 100,000 2.5 acres
    Electric Substation 1 in all shopping center 12m. x 12m.
    Police Station with staff quarters 1 for every 50,000 2.0 acres
    Police Post with staff quarters 1 for every 20,000 1.0 acre
    Fire Station with staff quarters 1 for every 5 kilometres radial distance 2.0 acres
5. Social and Cultural facilities Religious Building 1 for every 15,000 2 acres location at intersection of road and 60 metres awayfrom 6 junctions
    Community Hall and Library. 1 for every 15,000 0.75 acre
    Cinemas 1 for every 25,000 0.8 acre with parking location in zonal shopping centers,business and commercial area not in residential zone.