Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 18 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

18. Notices.

- Notice shall be exhibited in prominent position at every dock stating-
(a)the position of each first-aid box of cupboard and the place where the person in charge thereof can be found.
(b)the position of the ambulance room, the stretchers or other appliances, and
(c)the position of the ambulance carriage or, where it is not provided the position of the nearest telephone and the name and telephone number of the hospital or other place from which such carriage may be obtained.