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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(c) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(c)the position of the ambulance carriage or, where it is not provided the position of the nearest telephone and the name and telephone number of the hospital or other place from which such carriage may be obtained.