Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Goa - Subsection Section 29(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (5)The Heads of recognised institutions shall make the services of the persons available for the work of public examination whenever requisitioned.
