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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(2)"Voltage" means the difference of electric potential measured in volts, between any two conductors or between any part of either conductor and the earth as measured by a suitable voltmeter and is said to be-
(a)"high voltage" where the voltage exceeds 650 volts but does not exceed 33000 volts under normal condition; and
(b)"extra high voltage" where the voltage exceeds 33000 volts under normal condition;