Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(d) in The Khadi Mark Regulations, 2013

(d)any other incidental or ancillary function assigned to them by the Commission in consultation with the Central Khadi Mark Committee.