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Union of India - Section

Section 20 in The Khadi Mark Regulations, 2013

20. Functions of accredited agencies.

- The functions of the accredited agencies shall be -
(a)to conduct on site verification at the premises of the person's production centers for ensuring hand spinning and hand weaving process;
(b)to conduct or arrange testing of samples of khadi and khadi products produced or sold by the persons, through laboratories registered by the Central or State Governments, to ensure genuineness of khadi;
(c)issuance of a certificate in such form as provided for verification of khadi and khadi product; and
(d)any other incidental or ancillary function assigned to them by the Commission in consultation with the Central Khadi Mark Committee.