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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)Every person who erects a building shall not at any time erect or cause or permit to erect or re- erect any building, which in any way encroaches upon the diminished area set apart as means of access.