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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(3)(b) in Kashmir and Jammu Universities Act, 1969

(b)The Faculty of Engineering shall consist of-
(i)Principal of the colleges concerned ;
(ii)Heads of the Departments of the subjects [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iii)Professors of the subjects [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] ;
(iv)three persons to be nominated by the Academic Council of the University concerned on account of their possessing expert [knowledge of the subjects] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.] or subjects [comprising the Faculty] [Substituted by Act VIII of 1970 for the words 'Comprised in faculty' and 'knowledge in subject' wherever occurring.].