Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Union of India - Subsection Section 59(1) in The Port Of New Mangalore Rules, 1976 (1)The Traffic Manager may either himself, or through the Conservator, direct any vessel, to move from one berth in the port to any other berth is vacant.'
