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Union of India - Section

Section 59 in The Port Of New Mangalore Rules, 1976

59. Transfer of vessels from their berths.

(1)The Traffic Manager may either himself, or through the Conservator, direct any vessel, to move from one berth in the port to any other berth is vacant.'
(2)A notice of 12 hours shall be given before a vessel is required to be shifted under the rule.
(3)The port shall not be responsible for any delay which may be caused to a vessel in effecting a transfer under this rule.