Section 30 in Uttar Pradesh Rajarshi Tandon Open University Act, 1999
30. Annual Report.
(1)The annual report of the University shall be prepared under the direction of the Executive Council which shall include, among other matters, the steps taken by the University towards the full fillment of its objects.(2)The annual report so prepared shall be submitted to the Chancellor on or before such date as may be prescribed.(3)A copy of the annual report, prepared under sub-section (1) shall also be submitted to the State Government.
