Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(2)The annual report so prepared shall be submitted to the Chancellor on or before such date as may be prescribed.