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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(5) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(5)The statements to be complied with under sub-sections (1-A) and (3) of Section 5 shall be published in the Official Gazette in Forms I and J respectively.