Section 75(25)(e) in The Maharashtra Animal and Fishery Sciences University Act, 1998

[Cites 0, Cited by 0] [Section 75(25)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(25)(e) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(e)in section 35, in sub-section (1),-

(i)in entry (i), the words "and Animal Husbandry" shall be deleted;

(ii)entry (ii) and entry (ix) shall be deleted;