Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Andhra Pradesh - Subsection Section 17A(v) in A.P. Farmers Organisation Rules, 1997 (v)To carry out all the functions of the water management sub-committee and such other decisions of General Body and Managing Committee on water regulation and schedule of water release.
