Section 17A in A.P. Farmers Organisation Rules, 1997
17A. The duties of Vice Chairman/ Vice President of a Farmers Organisation shall be as follows.
- (i) to discharge all the functions of the Chairman / President of the Farmers Organisations, in the absence of Chairman / President;(ii)to sign and authenticate the minutes of meeting where Vice Chairman / Vice President presides over the meeting as in Sub-Rule (1);(iii)to be the joint account holder along with the Chairman / President provided that, in case of difference of opinion in the matter of signing the cheques, the matter shall be placed before the Managing Committee, whose decision shall be final;(iv)to be the convener of water management sub-committee;(v)To carry out all the functions of the water management sub-committee and such other decisions of General Body and Managing Committee on water regulation and schedule of water release.Resignations
