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State of Uttar Pradesh - Section

Section 118 in Uttar Pradesh Municipal Corporation Act, 1959

118. Powers and duties of Mukhya Nagar Lekha Parikshak.

- The Mukhya Nagar Lekha Parikshak shall -
(a)perform such duties as he is directed by or under this Act to perform and such other duties with regard to the audit of the accounts of the Corporation Fund as shall be required of him by the Corporation or by the Executive Committee;
(b)prescribe, subject to such directions as the Executive Committee may from time to time give, the duties of the auditors and assistant auditors, clerks and servants immediately subordinate to him; and
(c)subject to the orders of the Executive Committee, exercise supervision and control over the acts and proceedings of the said auditors, assistant auditors, clerks and servants and, subject to the rules dispose of all questions relating to the service, remuneration and privileges of the said auditors, assistant auditors, clerks and servants.