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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Uttar Pradesh - Subsection

Section 118(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)perform such duties as he is directed by or under this Act to perform and such other duties with regard to the audit of the accounts of the Corporation Fund as shall be required of him by the Corporation or by the Executive Committee;