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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(c) in The Rajasthan Police Service Rules, 1954

(c)by special selection from among the temporary officers of the R.A.C., so appointed before 14.7.1954 to posts encadred in the Service at the commencement of these Rules or from among officers of the M.B.C. serving in the corresponding rank on 14.7.1954.