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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(e)National Handicapped Finance and Development Corporation (NHFDC) means a Corporation set up by the Ministry of Social Justice and Empowerment under section 25 of the Companies Act, 1956;