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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in Punjab State Veterinary Council Rules, 1997

(2)Every objections in Form II to the inclusion of a name in the rolls shall be preferred by a person whose name is already included in the rolls shall be countersigned by another person whose name is also included in the rolls.