Section 4(2) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017
(2)The Executive Committee shall consist of the following members:-(a)Director - General - Chairman(b)Chief Executive Officer of Tourism Authority - Member- Convener(c)All Chief Executive Officers of Authorities/Commissions - Members(d)Nominee of department of Finance - Member(e)Three experts one each from the fields of Tourism, Culture and Heritage nominated by the Board/Government - Members.
