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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

4. Constitution of the Andhra Pradesh Tourism, Culture and Heritage Executive Committee.

(1)The State Government may, Constitute an Executive Committee to be called the 'Andhra Pradesh Tourism, Culture and Heritage Executive Committee' in such manner as may be prescribed.
(2)The Executive Committee shall consist of the following members:-
(a)Director - General - Chairman
(b)Chief Executive Officer of Tourism Authority - Member- Convener
(c)All Chief Executive Officers of Authorities/Commissions - Members
(d)Nominee of department of Finance - Member
(e)Three experts one each from the fields of Tourism, Culture and Heritage nominated by the Board/Government - Members.
(3)The functions, powers and other term of the Committee shall be as such may be prescribed.