Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of West Bengal - Subsection Section 30(e) in The West Bengal Factories Rules, 1958 (e)The steam pressure shall be as low as practicable and shall not exceed [5] [Substituted by W. B. Factories Amendment Rules, 1991,] kilogram per square centimeter.
