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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(iii) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(iii)before appearing in the written examination or interview where selection is made through only written examination or only interview, as the case may be].