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[Cites 0, Cited by 0] [Section 99] [Entire Act]

NCT Delhi - Subsection

Section 99(1) in The Delhi Water Board Act, 1998

(1)The Board shall, as soon as may be after the end of each financial year, prepare and submit to the Water Consultative Council, in such form as may be prescribed, a report giving as account of its activities during that financial year and the report shall also give an account of the activities which are likely to be undertaken by the Board during the next financial year.