(1)The Board shall, as soon as may be after the end of each financial year, prepare and submit to the Water Consultative Council, in such form as may be prescribed, a report giving as account of its activities during that financial year and the report shall also give an account of the activities which are likely to be undertaken by the Board during the next financial year.(2)The Water Consultative Council shall consider the report and forward it to the Government alongwith its comments, if any.(3)The Government shall cause such report to be laid before the Legislative Assembly as soon as may be after it is submitted.
