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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(4)(b) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)To consider ways and means of mobilising human and material resources to ensure social justice to children coming in conflict with law and in need of care and protection.