Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(3)(e) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(e)Financial requirement of the school in respect of above mentioned.