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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(3) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(3)The School Development Plan shall contain the following details -
(a)Estimates of class wise enrolment for each year;
(b)Requirement of the number of additional teachers, including the Headmaster, subject teachers and part time teachers separately for classes 1 to 5 and classes 6 to 8 according to the Act and the Rules;
(c)Requirement of additional infrastructure according to the Act and the Rules;
(d)Any additional requirement for fulfilling the responsibilities of school under the Act;
(e)Financial requirement of the school in respect of above mentioned.