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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(viii) in Rajasthan Sports University, Jhunjhunu Act, 2013

(viii)two sportspersons belonging to the State who have represented the country or state at international or national level, to be nominated by the State Government;