Section 20(1) in Rajasthan Sports University, Jhunjhunu Act, 2013
(1)There shall be an Advisory Council of the University which shall consist of the following members, namely:-(i)a person of national eminence in Physical Education and Sports, to be appointed by the Chancellor, who shall be the Chairperson of the Advisory Council;(ii)the Vice-Chancellor;(iii)Principal Secretary to the Government of Rajasthan, Youth Affairs and Sports Department;(iv)Chairman, Rajasthan State Sports Council or his nominee;(v)Executive Director, Netaji Subhas National Institute of Sports, Patiala;(vi)two prominent sportspersons who are recognized for refereeing or umpiring at international sports events, to be nominated by the Chancellor;(vii)five sportspersons who have represented the country at Olympics or World Championships, to be nominated by the State Government;(viii)two sportspersons belonging to the State who have represented the country or state at international or national level, to be nominated by the State Government;(ix)Dean (Physiotherapist), Rajasthan University of Health Sciences, Jaipur;(x)Registrar of the University, Member-Secretary.
