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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(1)(viii) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(viii)Three progressive farmers having specialization in Animal Husbandry, Veterinary or Fishery sciences or other allied branches nominated by the Vice-Chancellor to avail the benefit of their specialized knowledge and experience;