Section 33(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
(1)There shall be an Extension Education Council consisting of the following members, namely:-(i)Vice-Chancellor;(ii)The Director of Animal Husbandry, Government of Karnataka;(iii)The Director of Fisheries, Government of Karnataka;(iv)All Directors of Post graduate studies, Research and Extension;(v)All Deans of the constituent colleges;(vi)All Heads of Divisions and Regional Research Stations;(vii)Two eminent persons in the field of extension Education from outside the university nominated by the Vice-Chancellor for any particular meeting in accordance with the requirement of the agenda;(viii)Three progressive farmers having specialization in Animal Husbandry, Veterinary or Fishery sciences or other allied branches nominated by the Vice-Chancellor to avail the benefit of their specialized knowledge and experience;
