Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 250(2)] [Section 250] [Entire Act]

State of Tamilnadu - Subsection

Section 250(2)(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)possess not less than 10 years experience of working in the relevant field out of which at least five years in the field of occupational safety, health and environment.