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State of Punjab - Section

Section 21 in The Punjab School Education Board Financial Regulations, 1979

21.

(1)The Deputy Secretary (Finance and Accounts) of the Board shall be responsible for keeping proper account of (1) the General Account Fund, (2) Provident Fund, (3) Gratuity Fund, (4) Special Endowment Fund, (5) Teacher's Welfare Fund, (6) such other Accounts/Fund as may be approved by the Board from time to time.
(2)The account of Secrecy fund shall be maintained by the Chairman, in case, under Regulation 5(2), the Chairman has authorised any other officer to operate upon the Secrecy Fund then the accounts shall be maintained by that officer. The accounts shall be maintained in such manner as may be decided by the Chairman who will also prescribe books and forms in which they are to be maintained.