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State of Haryana - Section

Section 6 in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

6. Qualifications.

- No person shall be appointed to any post in a Service unless he is in possession of qualifications and experience specified in column 4 of Appendix B to these rules in the case of direct recruitment and those specified in column 5 of the aforesaid Appendix in the case of recruitment by promotion.[Provided that no person shall be appointed to any post specified at serial No. 56, in Appendix B unless he fulfils the following standard of physical fitness, namely :-
(1)Height : 5 feet and 7 inches minimum (without shoes);
(2)Chest : 32 inches unexpanded and 34 inches expanded (without clothes);
(3)Weight : 54 kilograms (without shoes and clothes);
(4)Eye-sight : 6/6 (without glasses) and 6/6 (with or without glasses after the age of 45 years).]