Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(4) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982 (4)Eye-sight : 6/6 (without glasses) and 6/6 (with or without glasses after the age of 45 years).]
