Section 17(2) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019
(2)Important aspects of Mining Plan.-The said Mining Plan shall incorporate-(i)The plan of the precise area showing the nature and extent of the minor mineral reserve;(ii)Spot/ spots where the excavation is proposed and its extent;(iii)A detailed cross section and detailed plan of spots of proposed excavation.(iv)Details of the geology of the precise area including minor mineral reserves of the area.(v)The extent of manual mining/ mechanised mining in the precise area.(vi)Measures under Mine Closure plan -Progressive and Final Mine Closure plan.(vii)Annual programme and plan for excavation in the precise area from year to year for the entire mineral concession period.(viii)Tree/Plants conservation and development plan.(ix)Any other matter which the State Government may require to be provided in the mining plan.
