Section 12 in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979
12.
(1)For every Institution other than a Secondary School and a non-Government Educational Institution for higher education, there shall be a selection Committee consisting of,-(a)the Chairman- to be nominated by the Institution; and(b)members-(i)District Educational Officer or his nominee;(ii)one nominee of management;(iii)Head Master of the Institution;(2)[ No business shall be transacted at a meeting of the Committee unless the Chairman and at least two members be present thereat.] [Substituted by Notification No. F. 73-47-96-XX-5, dated 14-6-1996.]
