Section 12(1)(b) in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

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State of Madhya Pradesh - Subsection

Section 12(1)(b) in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

(b)members-

(i)District Educational Officer or his nominee;

(ii)one nominee of management;

(iii)Head Master of the Institution;