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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(7) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(7)The District authority shall grant no objection certificate or convey his refusal for granting no objection certificate with reasons thereof in writing to the applicant as expeditiously as possible but not later than four months from the date of receipt of application from the applicant.